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Delhi HC to CBSE Over NEET 2018: Don’t Reject Open School Candidates Applications - (12 Apr 2018)

Delhi High Court has asked Central Board of Secondary Education (CBSE) not to reject applications of open school candidates for National Eligibility-cum-Entrance Test (NEET)-UG till the challenge to the exam’s eligibility criteria is decided.

Tags : DELHI HIGH COURT   CBSE   NEET  

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