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Supreme Court Demands Original Title Documents to Accept Taj Mahal as Wakf Board Property - (11 Apr 2018)

Supreme Court has told UP Sunni Central Wakf Board to produce original title documents bearing emperor Shah Jahan’s signatures handing over Taj Mahal as Wakf property if the court had to accept the board’s claim over the world famous monument.

Tags : SUPREME COURT   TAJ MAHAL  

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