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Bombay HC Suspends Recruitment For 9000 Stenographers, Junior Clerks and Peons - (11 Apr 2018)

Bombay High Court has stayed the process for recruitment of around 9,000 stenographers, junior clerks and peons, in furtherance of an order noting that the High Court administration had failed to mention seats available for the differently-abled and visually challenged in the advertisements.

Tags : BOMBAY HIGH COURT   STENOGRAPHERS   JUNIOR CLERKS   PEONS  

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