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Delhi High Court to DMRC: Take Over Debts of Reliance Infrastructure’s DAMEPL - (11 Apr 2018)

Delhi High Court has directed the Delhi Metro Rail Corporation (DMRC) to take over the servicing of all debt liabilities of Reliance Infrastructure (RInfra) subsidiary Delhi Airport Metro Express Pvt Ltd (DAMEPL) amounting to Rs 1,618 crore.

Tags : DELHI HIGH COURT   DMRC  

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