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Govt Amends Income Tax Rules, Withdraws Exemption of Transport Allowance of Rs. 1,600 pm - (10 Apr 2018)

Central Board of Direct Taxes (CBDT) has notified the Income Tax (Third Amendment) Rules, 2018 wherein the Government has withdrawn the exemption of Transport Allowance of Rs. 1,600 pm to the salaried class.

Tags : INCOME TAX   TRANSPORT ALLOWANCE  

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