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Court Raps CBI for Framing Ex- Telecom Secretary Shyamal Ghosh, 3 Telecoms in 2G Case - (16 Oct 2015)

A Special Court has rapped CBI for filing a “false and fabricated“ chargesheet against former Telecom Secretary Shyamal Ghosh and three telecom firms, Bharti Cellular, Hutchison Max and Sterling Cellular in 2G case.

Tags : SPECIAL COURT   2G CASE  

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