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NCDRC Orders Testing of 13 Samples of Maggie Noodles - (16 Oct 2015)

National Consumer Dispute Redressal Commission (NCDRC) has ordered 13 samples of Nestle India’s Maggi instant noodles to be sent to a government-run research laboratory in Mysuru to test for lead and monosodium glutamate (MSG) levels.

Tags : NATIONAL CONSUMER DISPUTE REDRESSAL COMMISSION   MAGGIE NOODLES  

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