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Supreme Court Rejects Plea of Firm Linked to Robert Vadra in I-T case - (09 Apr 2018)

Supreme Court has dismissed the petition filed by a hospitality firm linked to Robert Vadra challenging an Income Tax department notice to it for re-assessment of its profits from land deals in Haryana and Rajasthan for 2010-11.

Tags : SUPREME COURT   ROBERT VADRA  

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