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Bombay High Court Says Teesta Setalvad, Javed Anand Cannot be Arrested till May 2 - (06 Apr 2018)

Bombay High Court has said that social activists Teesta Setalvad and her husband and associate Javed Anand cannot be arrested till May 2 in a criminal case lodged against them by the Gujarat police for alleged misappropriation of funds.

Tags : BOMBAY HIGH COURT   TEESTA SETALVAD   JAVED ANAND  

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