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Blackbuck Poaching Case Verdict: Salman Khan Convicted, Others Acquitted - (05 Apr 2018)

A Jodhpur Court has pronounced verdict in the 19-year-old blackbuck poaching case and convicted Salman Khan while acquitting Saif Ali Khan, Sonali Bendre, Neelam and Tabu.

Tags : JODHPUR COURT   SALMAN KHAN  

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