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Madras High Court: Take Measures for Pilgrims Convenience - (05 Apr 2018)

Madras High Court has directed the authorities to take measures for the convenience of pilgrims who congregate on the occasion of the 1,001st birth anniversary of Ramanuja at Sriperumbudur between April 12-22, 2018.

Tags : MADRAS HIGH COURT   RAMANUJA  

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