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Madras High Court Tells Cognizant to Pay Rs 420 Crore Tax in Two Days - (04 Apr 2018)

Madras High Court has ordered Cognizant Technology Solutions, which is embroiled in a Rs 2,800-crore tax dispute with the I-T department, to pay 15% (Rs 420 crore) of the demanded amount in two days.

Tags : MADRAS HIGH COURT   COGNIZANT  

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