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Gauhati HC Serves Notice to State Govt. over Bicycle Scam - (16 Oct 2015)

Gauhati HC while taking cognizance of a complaint of alleged scam in the procurement of women's bicycles by Directorate of Secondary Education, Assam, under a government scheme, has issued notices to State Government, Director of Secondary Education and other bicycle supplier companies.

Tags : GAUHATI HC   STATE GOVT.  

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