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SEBI Bans First Financial Services, 28 Others from Markets for 3 Years - (03 Apr 2018)

Securities and Exchange Board of India (SEBI) has barred First Financial Services and 28 others from the markets for three years for orchestrating a fraudulent scheme involving preferential allotment route, which ultimately benefited a few allottees.

Tags : SEBI   FIRST FINANCIAL SERVICES  

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