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ISA and India sign the Host Country Agreement- (Press Information Bureau) (26 Mar 2018)

MANU/PIBU/0620/2018

Civil

The International Solar Alliance (ISA) and the Ministry of External Affairs (MEA), signed the Host Country Agreement here, today. The Agreement will give ISA a juridical personality and gives it power to contract, to acquire and dispose off movable and immovable properties, to institute and defend legal proceedings. Under this agreement, ISA shall enjoy such privileges, applicable tax concessions and immunities as are necessary for ISA's Headquarter to independently discharge its function and programmes. ISA shall be deriving its status, privileges and immunities as per Article 10 of Framework Agreement.

The agreement was signed by General (Dr.) V.K. Singh, Minister of State, Ministry of External Affairs and Shri Upendra Tripathy, Interim Director General, ISA in the gracious presence of Shri R K Singh, Union Minister of State (IC) Power and New & Renewable Energy.

Congratulating the signatories, Shri R.K. Singh said that ISA has potential to change developmental paradigm in the world. He said that energy will now be available to less developed tropical countries at affordable rates and in an easily deployable manner. The Minister also mentioned that many countries have shown interest to learn from India's experience in renewable energy. He emphasized the need for our industry to go and set up infrastructure in these countries and talked about doing necessary de-risking in this regard.

General (Dr.) V.K. Singh also congratulated ISA and stated that ISA has an onerous task at hand to mobilise over US $ 1000 billion of investment into the Solar Sector and deploying over 1000 GW of Solar capacity. He also stated that ISA need to firm up financial partnership deals with more multilateral and bilateral donor agencies in order to meet its stated objectives.

Shri Upendra Tripathy called the signing of Host Country Agreement an important milestone and thanked the Government of India for its wholehearted support.

Secretary, MNRE; Secretary (ER), MEA were among the dignitaries present at the event.

Background:

The International Solar Alliance is an initiative jointly launched by the Prime Minister of India and President of France on 30th November 2015 at Paris, in the presence of the Secretary General of the UN, on the side lines of COP21 UN Climate Change Conference. The main objective of ISA is to undertake joint efforts required to reduce the cost of finance and the cost of technology, mobilize more than US $ 1000 billion of investments needed by 2030 for massive deployment of solar energy, and pave the way for future technologies adapted to the needs of 121 countries lying fully or partially between the Tropics.

ISA has presently four ongoing programmes: Scaling Solar Applications for Agricultural Use, Affordable Finance at Scale, Scaling Solar Mini Grids and Scaling Solar Rooftop catering to the needs of solar energy in specific areas.

The Framework Agreement coming into force on 6th December 2017, the ISA became the first international intergovernmental treaty based organization to be headquartered in India. ISA celebrated its founding day on 11th March, 2018.

Tags : HOST COUNTRY   AGREEMENT   SIGNING OF  

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