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Delhi High Court: No Relief for Expelled Students in EWS Admission Racket - (16 Oct 2015)

Delhi HC has dismissed petitions filed by three students who appealed to be allowed to continue their studies in the same school by paying their entire fees, and in the general category. These students were alleged to be admitted to Bal Bharti Public School under EWS quota through forged documents.

Tags : DELHI HC   EWS ADMISSION RACKET  

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