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Govt. Extends Condonation of Delay Scheme, 2018 Upto 30th April - (31 Mar 2018)

Ministry of Corporate Affairs has extended the Condonation of Delay Scheme (CODS) 2018 upto 30th April, 2018. The MCA has introduced this scheme giving an opportunity for the non-compliant, defaulting companies to rectify the default.

Tags : MINISTRY OF CORPORATE AFFAIRS   CONDONATION OF DELAY SCHEME  

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