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SC to Temples In Mathura, Vrindavan: Donate Flower Offerings to Shelter Homes for Widows, Destitute - (31 Mar 2018)

Supreme Court has directed the temples in Mathura and Vrindavan to donate all flowers offered to them to shelter homes for widows and destitute women, hoping that this would improve the livelihood of such women in the two cities.

Tags : SUPREME COURT   WIDOWS   DESTITUTE  

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