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UP Higher Judicial Service Promotees Can’t Be Given Promotion Without Suitability Test: Supreme Court - (29 Mar 2018)

Supreme Court has asserted that promotees recruited to the UP Higher Judicial Services (HJS) in the year 2008/2009 are not entitled to seniority prior to their appointment on the ground that the requirement of suitability test was introduced for the first time in the year 2007.

Tags : SUPREME COURT   JUDICIAL SERVICE  

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