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Madras High Court Slams TN Govt. for not Maintaining List of Over 100-Year-Old Structures - (15 Oct 2015)

Madras High Court has slammed Tamil Nadu Government for not maintaining list of over 100-year-old structures in order to identify heritage temples with archaeological, religious significance and make sure that maintenance, renovation of temples were carried out in such a manner that there was no damage to the structure.

Tags : MADRAS HIGH COURT   TAMIL NADU GOVERNMENT  

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