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Madras High Court: Pay Interest to Retired TNSTC Staff by April 14 - (29 Mar 2018)

Madras High Court has directed the managing directors of 8 state transport corporations to disburse the balance interest portions of `394.69 crore to the contempt petitioners (retired employees) before April 14, 2018.

Tags : MADRAS HIGH COURT   TNSTC  

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