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Bombay High Court Raps Mumbai Police for Summoning Child Witness to Police Station - (29 Mar 2018)

Bombay High Court has castigated the city police for summoning repeatedly a child witness to the police station for recording his statement in a case of alleged rape of his three-year-old class mate by the school’s trustee, a French national.

Tags : BOMBAY HIGH COURT   POLICE STATION  

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