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Bombay High Court Rejects Plea for Medical Termination of Pregnancy by ‘Rape Victim’ - (29 Mar 2018)

Bombay High Court has rejected the plea for medical termination of pregnancy (MTP) of a 32-year-old woman from Buldana district, who had claimed she had conceived the baby after rape by her employer.

Tags : BOMBAY HIGH COURT   RAPE  

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