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NCLT Refuses to Stay Rebidding for Essar - (28 Mar 2018)

National Company Law Tribunal has declined to stay the second round of bidding for the bankrupt Essar Steel or defer the deadline for it as sought by Numetal, and asked the committee of creditors not to decide on the bids till the final hearing on April 4.

Tags : NATIONAL COMPANY LAW TRIBUNAL  

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