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Punjab and Haryana High Court Says, Somebody in the System Against Gurbaj Singh - (15 Oct 2015)

Punjab and Haryana HC has observed that there is “somebody in the system” against senior Indian hockey player Gurbaj Singh. The hockey player was banned for nine months by Hockey India on August 10, for allegedly creating groupism in the team.

Tags : PUNJAB AND HARYAMA HC   GURBAJ SINGH  

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