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Any Attempt Made by Khap Panchayat to Scuttle Marriage Between Consenting Adults is Illegal: SC - (27 Mar 2018)

Supreme Court has ruled that intervention of Khap Panchayats in marriages will be illegal. It said that any attempt made by Khap Panchayat to scuttle marriage between two consenting adults is illegal.

Tags : SUPREME COURT   KHAP PANCHAYATS  

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