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Consider Allotting Two Plots to House Displaced People: Bombay High Court - (27 Mar 2018)

Bombay High Court has asked the Maharashtra government to consider allotting two plots in suburbs, originally reserved for a cancer hospital and a public housing project, to rehabilitate over 60,000 people whose houses were demolished by the local civic body on the court’s order.

Tags : BOMBAY HIGH COURT   REHABILITATION  

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