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Bombay High Court Bars Mumbai School Trustee Facing Rape Charges from Entering Institute's Premises - (27 Mar 2018)

Bombay High Court has restrained the trustee of an international school in Andheri, who had been accused of rape, from entering the school premises until further orders, after the parents of some of the students approached it.

Tags : BOMBAY HIGH COURT   RAPE  

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