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Supreme Court Agrees to Delhi Jal Board's Plea on Haryana Water Supply to Delhi - (27 Mar 2018)

Supreme Court has agreed to hear the plea of the Delhi Jal Board (DJB) alleging that Haryana was supplying 120 cusec less water to Delhi out of the 450 cusecs of water it was supposed to supply.

Tags : SUPREME COURT   DELHI JAL BOARD  

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