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20% Posts Reserved For Course Completed Act Apprentices' Who Were Engaged in Railway Establishments- (Press Information Bureau) (20 Mar 2018)

MANU/PIBU/0554/2018

Service

Following is the text of Statement by Union Minister of Railways Shri Piyush Goyal in context of Students Agitation in Mumbai this morning:-

"Indian Railways is currently in the midst of a massive recruitment exercise. Indian Railways has come out with a policy to ensure a fair, transparent and competitive recruitment process that follows the law and the guidelines laid down by Hon'ble Supreme Court.

We have already reserved 20% posts for 'Course Completed Act Apprentices' who were engaged in Railway establishments under the Apprenticeship Act. This has been done as per Section 22(1) of the Apprentices Act and the various judgements pronounced by the Hon'ble Supreme Court from time to time. Applicants who completed the Apprenticeship course have also been given an age relaxation equal to the period of apprenticeship.

This is the single largest recruitment ever undertaken by any organisation in India and also the largest opportunity for all sections of youth, including the apprentices to join the Indian Railway in a very transparent and fair manner.

I appeal to my young friends to apply for these large number of jobs, for which the last date of application is 31/03/2018, and join the process of recruitment so that all applicants get a fair and equal opportunity to serve the country."

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