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Bombay HC Directs MSEI to Deposit Rs 21.6 cr More in MCX's Warrants Case - (15 Oct 2015)

Bombay High Court has ordered Metropolitan Stock Exchange (MSEI - formerly MCX Stock Exchange or MCX-SX) to deposit Rs 21.6 crore in the court within a week’s time, in addition to the court’s earlier directive to the exchange to deposit Rs 20 crore in MCX's Warrants Case.

Tags : BOMBAY HIGH COURT   MSEI  

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