Bombay HC: National Security Justifies Denial of Police Clearance Certificate  ||  Bombay HC: Comic Remarks Without Malicious Intent Not Religious Insult  ||  J&K&L High Court: Scandalous Allegations Against Judicial Officers in Pleadings Impermissible  ||  P&H HC: Writ Petition Against Private Trust's Contractual Employment Dismissed  ||  Gujarat HC: Customary Divorce Entitles Daughter to Family Pension  ||  Calcutta HC: ECI's Prerogative to Deploy Central Employees as Counting Supervisors Upheld  ||  Calling the Situation Grim, the Supreme Court Takes Suo Motu Cognizance of Delays in NCLT Approvals  ||  Supreme Court: Admission of a Claim by a Resolution Professional is Not Debt Acknowledgment  ||  Supreme Court: Public Figures Must Exercise Caution as Their Words Have Consequences in Society  ||  SC: State Must Act as a Model Employer, Criticising the Union For Not Regularising ISRO Workers    

Cabinet approves Opening of Missions in Africa to implement commitments of India-Africa Forum Summit (IAFS-III)- (Press Information Bureau) (21 Mar 2018)

MANU/PIBU/0563/2018

Civil

The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has approved the opening of 18 new Indian Missions in Africa over a four year period from 2018-2021. The 18 new Indian Missions in Africa will be opened in Burkina Faso, Cameroon, Cape Verde, Chad, Republic of the Congo, Djibouti, Equatorial Guinea, Eritrea, Guinea, Guinea Bissau, Liberia, Mauritania, Rwanda, Sao Tome& Principe, Sierra Leone, Somalia, Swaziland and Togo over a four year period from 2018-2021 thereby increasing the number of Resident Indian Missions in Africa from 29 to 47.

The decision will enhance India's diplomatic outreach in the African continent and allow India to engage with Indian diaspora in African countries. Opening of new Missions is also a step towards implementing the vision of enhanced co-operation and engagement with Africa.

Tags : MISSIONS   AFRICA   APPROVAL  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved