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Government: E-way Bill Rollout from Apr 1, GSTR-3B to be Filed Till June - (26 Mar 2018)

Government has notified April 1 as the implementation date for e-way bill, which will be required for transporting goods valued over Rs 50,000 between states. Besides, CBEC has also notified the requirement of filing summary return GSTR-3B till June.

Tags : GOODS AND SERVICES TAX  

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