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Terrorizing Public at Large is a Heinous Crime, Should Be Dealt with a Stern Hand: P&H HC - (26 Mar 2018)

Punjab and Haryana High Court has declined to grant bail to supporters of Dera Sacha Sauda chief Gurmeet Ram Rahim who after his conviction in a rape case, rioted and created chaos in the states.

Tags : PUNJAB AND HARYANA HIGH COURT   GURMEET RAM RAHIM  

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