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Madras High Court Imposes Rs 50,000 on Priest for Deceiving Court - (26 Mar 2018)

Madras High Court has dismissed with exemplary cost of Rs. 50,000 a petition from a poojari/archagar of a temple, who suppressed the fact of dismissal of his earlier petition, challenging his removal from the post of a poojari.

Tags : MADRAS HIGH COURT   PRIEST  

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