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Govt Paves Way for Tax-free Gratuity of up to Rs20 Lakh - (23 Mar 2018)

Rajya Sabha has approved the Payment of Gratuity (Amendment) Bill, 2018, enabling the government to raise the limit of tax-free gratuity and to fix the period of maternity leave qualifying as continuous service period through an executive order.

Tags : RAJYA SABHA   PAYMENT OF GRATUITY  

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