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Supreme Court: A Systematic Crime Going on to Induce Innocent Girls into Prostitution - (23 Mar 2018)

Supreme Court has summoned Maharashtra DGP Satish Mathur after being irked at the cluelessness of the officers present in Court when asked about their investigation into the manner in which the 68 girls rescued last year from a red light area in Maharashtra travelled to the State from Rajasthan.

Tags : SUPREME COURT   PROSTITUTION  

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