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Bombay High Court to CBI: Decide on Time Frame to Complete Fake Stamp Paper Scam of 2002 - (22 Mar 2018)

Bombay High Court has asked the Central Bureau of Investigation (CBI) to decide on how long it intends to continue the prosecution in the fake stamp paper scam of 2002, in which all 19 government officials being tried are 'senior citizens'.

Tags : BOMBAY HIGH COURT   STAMP PAPER  

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