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Delhi High Court Notice to Raja, Kanimozhi on ED, CBI Appeal in 2G Case - (21 Mar 2018)

Delhi High Court has issued a notice to former telecom minister A Raja, DMK MP Kanimozhi and others on a plea of the Enforcement Directorate challenging their acquittal in a money laundering case arising out of the 2G scam.

Tags : DELHI HIGH COURT   2G CASE  

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