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Supreme Court Caps RTI Fees at Rs 50, Rs 5 for Photocopying - (21 Mar 2018)

Supreme Court has capped maximum RTI fees to be charged by all government authorities at Rs 50 per application and Rs 5 for photocopying charges, acknowledging concerns expressed by RTI activists that excessive fees may act as a deterrent for information seekers.

Tags : SUPREME COURT   RTI  

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