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Bombay High Court Seeks Government Reply on Plea Against Toll on Mumbai-Pune E-way - (20 Mar 2018)

Bombay High Court has sought a reply from the Maharashtra government on a plea filed by a local activist seeking that Mumbai-Pune Expressway’s contractor be restrained from collecting any toll from motorists on the stretch.

Tags : BOMBAY HIGH COURT   MUMBAI-PUNE EXPRESSWAY  

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