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Lalu Yadav Convicted in Fourth Fodder Scam Case, Another Ex-Chief Minister Acquitted - (19 Mar 2018)

Bihar politician Lalu Yadav has been convicted in the fourth case linked to the fodder scam while his predecessor Jagannath Mishra has been acquitted by a court in Jharkhand's Ranchi.

Tags : LALU YADAV  

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