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Supreme Court Seeks Centre's Reply on Plea for CBI Probe into Junaid Lynching Case - (19 Mar 2018)

Supreme Court has sought the Centre's response on a plea seeking a CBI probe into the Ballabhgarh mob lynching case in which 17-year-old Junaid Khan was stabbed to death on a train in June last year.

Tags : SUPREME COURT   JUNAID LYNCHING CASE  

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