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Bombay High Court to DGCA: Quell Passenger Anxiety Over Aircraft Engines - (19 Mar 2018)

Bombay High Court has directed the Directorate General of Civil Aviation (DGCA) to ensure that "passenger safety was not compromised with", in light of the engine troubles being faced by some aircraft belonging to private airlines Indigo and Go Air.

Tags : BOMBAY HIGH COURT   DGCA  

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