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NGT Seeks Sector-Wise 'Cleanliness' Report from Advisor to Administrator, UT Chandigarh - (15 Oct 2015)

National Green Tribunal (NGT) has ordered Advisor to Administrator, UT Chandigarh, to file a sector-wise complete status report regarding collection, segregation, and disposal of municipal solid waste from Chandigarh.

Tags : NATIONAL GREEN TRIBUNAL   ADMINISTRATOR   UT CHANDIGARH  

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