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Complete Domestic Violence Case Against Leander Paes In 3 Months : Supreme Court - (19 Mar 2018)

Supreme Court has directed the Family Court of Bandra (Mumbai) hearing the domestic violence case filed against tennis star Leander Paes by his estranged wife Rhea Pillai to complete the trail within three more months.

Tags : SUPREME COURT   LEANDER PAES  

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