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Madras HC Orders Sale of Shares Owned by Disc Assets Lead India Ltd - (19 Mar 2018)

Madras High Court has directed the registry of its Madurai bench not to entertain any plea moved by the directors of Disc Assets Lead India Limited which is involved in a 1,130 crore investment scam.

Tags : MADRAS HIGH COURT   DISC ASSETS LEAD INDIA LTD  

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