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Lok Sabha Passes Bill to Enable Govt to Double Tax-free Gratuity to Rs 20 lakh - (16 Mar 2018)

Lok Sabha has passed the Payment of Gratuity (Amendment) bill which seeks to empower the government to fix period of maternity leave and tax-free gratuity amount with an executive order.

Tags : LOK SABHA   PAYMENT OF GRATUITY  

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