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Supreme Court Dismisses Intervention Pleas in Ayodhya Case - (15 Mar 2018)

Supreme Court has dismissed as many as 32 intervention applications in the Ram Janmabhoomi-Babri Masjid land dispute, including those brought by filmmakers Aparna Sen, Shyam Benegal, BJP politician Subramanian Swamy, and rights activist Teesta Setalvad.

Tags : SUPREME COURT   AYODHYA  

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