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Madras High Court Denies Suspension of Life Sentence - (07 Aug 2015)

Madras High Court Bench at Madurai has denied suspension of life sentence imposed on a 25-year-old accused, charged of trespassing and murder of deceased victim who refused to marry him and severing her head in the presence of her father, mother and younger sister.

Tags : MADRAS HIGH COURT   LIFE SENTENCE  

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